(a)[ the period of service in the Coast Guard, Indian Navy or regular Army which is required for a person to be granted a certificate without examination under section 22] [Inserted by Act 35 of 2007 (w.e.f. 17.9.2007) ](aa)[Re-lettered by Act 35 of 2007 (w.e.f. 17.9.2007) ] the fees to be paid for such certificates, and
