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Union of India - Section

Section 32 in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

32. Superannuation pension.

- A superannuation pension shall be granted to an employee of the Commission who is retired on his attaining the age of compulsory retirement.Note. - Every employee of the Commission shall retire from service with effect from the afternoon the last day of the month in which is date or retirement falls according to the clauses (a) and (b) sub-regulation (3) of Regulation 5 of the Khadi Village Industries Commission's Regulations-19 without prejudice to clause (d) of the said Regulation.