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[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

State of Uttarakhand - Subsection

Section 7(6)(i) in Uttarakhand Water Management and Regulatory Act, 2013

(i)"Employment under the State Government" includes employment under a local body or any other Commission within the territory of India under the control of any State Government or under any corporation or society owned or controlled by State Government.