Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

The Deputy Commissioner Of Income Tax, ... vs M/S Wipro Limited on 1 October, 2021

Bench: Uday Umesh Lalit, S. Ravindra Bhat

     ITEM NO.7+40                   Court 2 (Video Conferencing)        SECTION IV-A
                                  S U P R E M E C O U R T O F I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  No(s).    8318/2021

     (Arising out of impugned final judgment and order dated 09-12-2020 in
     ITA No. 191/2017 passed by the High Court Of Karnataka At Bengaluru)

     THE DEPUTY COMMISSIONER OF INCOME TAX,
     CIRCLE 12(5) (NOW ASSESSED BY DCIT
     CIRCLE 7(1)(2)) & ANR.                                                Petitioner(s)

                                                     VERSUS
     M/S WIPRO LIMITED                                                    Respondent(s)
     (FOR ADMISSION and I.R. )
     WITH
     SLP(C) No. 7487/2021 (IV-A)
     (FOR ADMISSION and I.R.)
      SLP(C) No. 7779/2021 (IV-A)
     (FOR ADMISSION and I.R.)

     ITEM NO.40

     SLP (C) No(s). 8517/2021
     (FOR ADMISSION and I.R.)
     WITH
     SLP(C) No. 8366/2021 (IV-A)
     (FOR ADMISSION and I.R.)

     Date : 01-10-2021 These petitions were called on for hearing today.
     CORAM :
              HON'BLE MR. JUSTICE UDAY UMESH LALIT
              HON'BLE MR. JUSTICE S. RAVINDRA BHAT

     For Petitioner(s)                  Mr.   Balbir Singh, ASG
                                        Mr.   Rupesh Kumar, Adv.
                                        Mr.   D.L. Chidanand, Adv.
                                        Ms.   Megha Karanwal, Adv.
                                        Mr.   Udai Khanna, Adv.
                                        Ms.   Vishaka, Adv.
                                        Mr.   Raj Bahadur Yadav, AOR

     For Respondent(s)                  Mr. S. Ganesh, Sr. Adv.
                                        Ms. Archana Sahadeva, AOR

                             UPON hearing the counsel the Court made the following
                                                O R D E R

List alongwith SLP (C) No.7221/2021 and alongwith all connected Signature Not Verified Digitally signed by matter before the appropriate Court on 08.10.2021.

     (INDU MARWAH)                                                     (VIRENDER SINGH)
     COURT MASTER (SH)                                                  BRANCH OFFICER