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State of Odisha - Section

Section 51 in The Orissa Excise Rules, 1965

51. Exercise of certain powers outside local jurisdiction to be followed by certain formalities.

- Any officer who, outside his local jurisdiction, arrests any person or seizes any article under Section 70 shall, without delay make over such person or article to an Excise Officer having local jurisdiction or to the officer in charge of the nearest police station.Chapter-V Information and Aid to Excise Officers