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State of Uttarakhand - Section

Section 4 in The Allahabad High Court Private Secretaries (Conditions of Service) Rules, 2001

4. [ Method of selection for all promotional posts. [Substituted by Notification No. 27/Account (A-1), dated 31st August, 2004, published in U.P. Gazette, Part, dated 4th September, 2004.]

(1)Selection for promotion to the posts mentioned in Rule 5 shall be made by a Selection Committee constituted by the Chief Justice.
(2)Criterion for selection shall be seniority subject to rejection of unfit.
(3)The ex cadre posts mentioned in Rule 6 shall be filled in by the Chief Justice in his sole discretion.]