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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Himachal Pradesh - Subsection

Section 9(1)(a) in The Himachal Pradesh Minor Canals Act, 1976

(a)exercise all powers of control, management and direction for the efficient maintenance and working of such canal or for the due distribution of the water thereof; and