Rajasthan High Court - Jodhpur
The Director, Secondary Edu vs Narendra Kumar Boolchandani on 4 February, 2022
Bench: Akil Kureshi, Madan Gopal Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Spl. Appl. Writ No. 362/2020
The Director, Secondary Education, Rajasthan, Bikaner.
----Appellant
Versus
1. Narendra Kumar Boolchandani S/o Late Shyam
Boolchandani, Aged About 54 Years, 114/214, Agarwal
Farm, Mansarovar, Jaipur, Rajasthan.
2. Rajendra Kumar Naroliya S/o Ram Sahay, Aged About 53
Years, 97, Yuvraj Vihar, Kalwar Road, Hathoj, Jhotwara,
Jaipur, Rajasthan.
3. Vinod Kumar Joshi S/o Gopal Lal, Aged About 52 Years,
227, Shilp Colony, Kalwar Road, Jhotwara, Jaipur,
Rajasthan.
4. Hemraj Mishra S/o Ramswaroop Mishra, Aged About 60
Years, B-464, Murlipura Scheme, Sikar Road, Jaipur,
Rajasthan.
5. The State Of Rajasthan, Through Principal Secretary,
Department of Personnel and Training Government
Secretariat, Jaipur
6. The State of Rajasthan through its Secretary, Revenue
Department, Government Secretariat, Jaipur
7. The Secretary, Department Of Administrative Reforms
(Group-3), Secretariat, Jaipur.
8. The Director, Primary Education, Rajasthan, Bikaner.
9. The Director, Sanskrit Education, Shiksha Sankul, J.l.n.
Marg, Jaipur (Rajasthan)
----Respondents
Connected With
D.B. Spl. Appl. Writ No. 368/2020
The Director Secondary Education Rajasthan, Bikaner.
----Appellant
Versus
1. Rakesh Purohit S/o Shyam Lal Ji Purohit, Aged About 53
Years, 10/408-409 Chopasani Housing Board, Jodhpur.
2. Mahendra Mehta S/o Jethmal, Aged About 59 Years,
12/387, Chopasani Housing Board, Jodhpur.
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3. Ravindra Singh Rathore S/o Ganpat Singh, Aged About 56
Years, Jaloriyo Ka Bass, Mehta Ji Ka Nohra, Gali No.3,
Jodhpur.
4. Deendayal Dave S/o Kashi Ram Dave, Aged About 56
Years, 985, Bagar Chowk, Khichiyo Ka Nohra, Jodhpur.
5. Rajendra Singh Solanki S/o Narayan Singh Solanki, Aged
About 56 Years, Outside Bohro Ki Pol, Jodhpur.
6. Bheekh Singh S/o Sanwar Singh, Aged About 53 Years,
B/c Rajput, R/o Jaswant Thade Ki Ghati, Batta Sagar,
Jodhpur.
7. Anil Harsh S/o Sardar Mal Harsh, Aged About 55 Years,
B/c Brahmin, R/o Lodho Ki Gali, Veer Mohalla, Jodhpur.
8. Manmohan Vyas S/o Madan Mohan Vyas, Aged About 52
Years, B/c Brahmin, R/o Moriyo Ki Gali, Gundi Ka Mohalla,
Jodhpur.
9. Rajendra Sharma S/o Mahaveer Prasad Sharma, Aged
About 51 Years, B/c Brahmin, R/o Kamla Nehru Nagar,
Second Extension, Jodhpur.
10. Vijay Arya S/o Dhanraj Arya, Aged About 52 Years, 17/67
Chopasani Housing Board, Jodhpur.
11. Meena Blachandani D/o Mahal Lal Balchandani, Aged
About 56 Years, 9/456 Chopasani Housing Board,
Jodhpur.
12. Pukhraj Gehlot S/o Anant Ram Gehlot, Aged About 59
Years, Chokha Chanpole, Naye Jal Ke Hoj Marg, Jodhpur.
13. Sunder Lal Purohit S/o Radha Kishan, Aged About 59
Years, Chhanganiyon Ka Mohalla, Merta City, District
Nagaur.
14. Kishore Singh Baghela S/o Devi Singh Baghela, Aged
About 52 Years, Rajmataji Ka Nohra, Fateh Sagar Ki
Nahar, Near Sahmbhu Bhawan, Jodhpur.
15. Jogendra Singh Guar S/o Nathu Singh, Aged About 52
Years, 12/124, K.k. Colony, Sangaria Road, Basni First
Phase, Jodhpur.
16. Santosh Kumar Vyas S/o Ram Gopal Vyas, Aged About 52
Years, 18/556 Chopasani Housing Board, Jodhpur.
17. Vishan Singh S/o Kan Singh, Aged About 55 Years, Village
And Post Gotan, District Nagaur.
18. State Of Rajasthan, Through The Principal Secretary,
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Department Of Personnel, State Of Rajasthan,
Secretariat, Jaipur.
19. The Secretary, Department Of Administrative Reforms
(Group-3), Secretariat, Jaipur.
20. The Director, Primary Education Rajasthan, Bikaner.
----Respondents
D.B. Spl. Appl. Writ No. 379/2020
1. The Director, Secondary Education, Rajasthan, Bikaner.
2. District Education Officer (Secondary), Dholpur,
Rajasthan.
3. District Education Officer (Secondary-I), Bharatpur,
Rajasthan.
----Appellants
Versus
1. Brij Mohan Ojha S/o Late Shri Shiv Chand Ojha, Aged
About 60 Years, R/o Behind Jain College, Near
Ramdevjimandir, Gangasahar, Nokha Road, Bikaner,
Rajasthan.
2. Trilok Chand Sharma S/o Shri Purusottamlal Sharma,
Aged About 58 Years, R/o Near Bharavmandir,
Namakkatra, Bharatpur, Rajasthan.
3. Gyan Prakash Verma S/o Suraj Mal, Aged About 52 Years,
R/o 1602, Kanji Purohit Ki Gali, Baba Harish Chandra
Marg, Jaipur, Rajasthan.
4. Rajendra Kumar S/o Jai Prakash, Aged About 56 Years,
R/o Jayanti Nagar, Opposite Singhal Oil Mil, Near Ankit
Electronics, Sarkular Road, Bharatpur, Rajasthan.
5. Parmanand Sharma S/o Prabhudayal Sharma, Aged About
57 Years, R/o Puranabayana Bus Stand, Rupla, Paisa,
Bharatpur, Rajasthan.
6. Ashok Bihari S/o Mukut Bihari, Aged About 58 Years, R/o
Mohalla Neemghata, Deeg, Bharatpur, Rajasthan.
7. The State Of Rajasthan, Through Its Secretary, Revenue
Department, Government Secretariat, Jaipur.
8. State Of Rajasthan, Through Principle Secretary,
Department Of Personnel And Training Government
Secretariat, Jaipur.
9. The Secretary, Department Of Administrative Reforms
(Group-3), Secretariat, Jaipur.
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10. The Director, Primary Education, Rajasthan, Bikaner.
11. The Director, Sanskrit Education, Shikshasankul, JLN
Marg, Jaipur (Rajasthan).
12. The Registrar, Revenue Board, Ajmer, Rajasthan.
13. The District Collector, Baran.
----Respondents
D.B. Spl. Appl. Writ No. 383/2020
The Director, Secondary Education, Rajasthan, Bikaner.
----Appellant
Versus
1. Bal Kishan Pareek S/o Hari Kishan Pareek, Aged About 57
Years, R/o C/o Pareek And Sons, Inside Ram Gate, Near
Pabubari, Bikaner, Rajasthan.
2. Jagdish Prasad Suthar S/o Girdhari Lal Suthar, Aged
About 52 Years, R/o Mannu Ji Ki Chakki, Nathusar Bass,
Bikaner, Rajasthan.
3. Rameshwar Upadhyay S/o Deepa Ram, Aged About 57
Years, R/o Shiva Basti, Behind Nanesh Tiles Factory,
Nokha Road, Gangashahar, Bikaner, Rajasthan.
4. Vijay Sharma S/o Love Krishan Sharma, Aged About 52
Years, R/o 23, Residential Plot, Bichhwal Industrial Area,
Bikaner, Rajasthan.
5. Ashok Kumar Soni S/o Bhanwar Lal Soni, Aged About 54
Years, R/o Infront Of Shree Jain Pathshala School, Near
Sonaro Ka Mohalla, Bikaner, Rajasthan.
6. Gordhan Das Binani S/o Late Jainarayan Binani, Aged
About 55 Years, R/o Binani Std Pco, Binani Chowk,
Bikaner, Rajasthan.
7. Kamlesh Kumar Harsh S/o Shree Gopal Harsh, Aged
About 55 Years, R/o Post Office Ke Uipper, Mundhro Ka
Chowk, Bikaner, Rajasthan.
8. Narayan Puri Goswami S/o Shankerpuri Goswami, Aged
About 52 Years, R/o Gowadi, Tehsil Sagwara, District
Dungarpur, Rajasthan.
9. Parakaram Singh Choudhary S/o Dalpat Singh Choudhary,
Aged About 59 Years, R/o 2-E-27, New Housing Board,
Shastri Nagar, Bhilwara, Rajasthan.
10. Satyendra Kumar S/o Santosh Kumar, Aged About 55
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Years, R/o Om Colony, Ward No. 15, Churu, Rajasthan.
11. Rajaram Sharma S/o Hari Charan Sharma, Aged About 52
Years, R/o Village Batda, Post Langra, Tehsil Mandrayal,
District Karauli, Rajasthan.
12. Laxmi Narayan Gupta S/o Murari Lal Gupta, Aged About
51 Years, R/o Narsing Colony Mall, Godam Road,
Gangapurcity, District Sawaimadhopur, Rajasthan.
13. Kundan Singh S/o Sumer Singh, Aged About 57 Years,
R/o Village Dabri Dheer Singh, Via Mandrella, District
Jhunjhunu, Rajasthan.
14. Suresh Chand Sharma S/o Birj Mohan Sharma, Aged
About 61 Years, R/o Pipli Ka Bas, Sojat City, District Pali,
Rajasthan.
15. Kapoor Chand S/o Madan Lal, Aged About 56 Years, R/o
Vpo Rarah, Tehsil Kumher, District Bharatpur, Rajasthan.
16. Vivek Nandan Mathur S/o Ram Nandan Mathur, Aged
About 54 Years, R/o 14, Mahadev Ki Gali, Ganga Mandir,
Bharatpur, Rajasthan.
17. Manohar Lal Swami S/o Kishan Lal Swami, Aged About 60
Years, R/o Near Nathusar Well, Lali Bai Ki Bagechi,
Bikaner, Rajasthan.
18. Punam Chand Meghwal S/o Luna Ram Meghwal, Aged
About 61 Years, R/o Behind Old Power House, Near
Unique Standard School, Bikaner, Rajasthan.
19. Utsav Jain S/o Hira Lal Ji, Aged About 59 Years, R/o P.o.
Nougama, Tehsil Bagidora, District Banswara, Rajasthan.
20. Madhu Sudan Singh S/o Ram Singh, Aged About 59
Years, R/o D-75, Samta Nagar, Ganganagar Road,
Bikaner, Rajasthan.
21. Brijender Singh S/o Mangal Singh, Aged About 59 Years,
R/o G-3/178A, Pashupatinath Nagar, Sanganer, Jaipur,
Rajasthan.
22. State Of Rajasthan, Through Principal Secretary,
Department Of Personnel And Training, Government
Secretariat, Jaipur.
23. The Secretary, Department Of Administrative Reforms
(Group-3), Secretariat, Jaipur.
24. The Director, Primary Education, Rajasthan, Bikaner.
25. The Director, Sanskrit Education, Shikshasankul, J.l.n.
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Marg, Jaipur (Rajasthan).
----Respondents
D.B. Spl. Appl. Writ No. 384/2020
The Director, Secondary Education, Rajasthan, Bikaner.
----Appellant
Versus
1. Vishwapriya Acharya S/o Brijratan Acharya, Aged About
56 Years, R/o B-111, Murlidhar Vyas Colony, Bikaner,
Rajasthan.
2. Ravi Shankar Acharya S/o Manmal Acharya, Aged About
57 Years, R/o Joshi Wara, Inside Kota Gate, Bikaner,
Rajasthan.
3. Mahesh Kumar Acharya S/o Bharu Bakash Acharya, Aged
About 56 Years, R/o Acharyon Ka Chowk, Bikaner,
Rajasthan.
4. Shyam Sunder Joshi S/o Shiv Shankar Joshi, Aged About
52 Years, R/o Mahavir Colony, Chopada Badi, Gangasahar,
Bikaner, Rajasthan.
5. Prabhakar Pathodya S/o Deokinandan Sharma, Aged
About 57 Years, R/o Bajaji Mohalla, Rajmahala Marg, P.o.
Banera, District Bhilwara, Rajasthan.
6. Radhey Shyam Biyani S/o Shobha Lal Biyani, Aged About
52 Years, R/o A-511 Panchwati Colony, Bhilwara,
Rajasthan.
7. Savita Lakhani D/o Harikishan Khatwani W/o Raj Kumar
Lakhani, Aged About 54 Years, R/o B-297, Shastri Nagar,
Bhilwara, Rajasthan.
8. Debi Singh Chouhan S/o Ram Singh Chouhan, Aged
About 60 Years, R/o Ward No.6, Biliya Khurd, Chauhano
Ka Rawala, Gangapur Road, Bhilwara, Rajasthan.
9. Jassu Ram Sharma S/o Ram Lal Sharma, Aged About 55
Years, R/o Village And Post Beran, Tehsil Banera, District
Bhilwara, Rajasthan.
10. Kailash Chandra Bishnoi S/o Shri Ram Chandra Bishnoi,
Aged About 57 Years, R/o Bishnoi Mohalla, Near
Surajpole, Pur, Bhilwara, Rajasthan.
11. Kailash Chandar Vaishnav S/o Jawahar Lal Vaishnav, Aged
About 57 Years, R/o 7-C-1, Chandar Shekhar, Azad Nagar,
Bhilwara, Rajasthan.
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12. Dharm Narayan Purohit S/o Mangi Lal Purohit, Aged
About 55 Years, R/o 6 A 11, Karamchary Colony, Bapu
Nagar, Bhilwara, Rajasthan.
13. Rajendra Kumar Modi S/o Chand Mal Modi, Aged About 58
Years, R/o B-33, Sharda Evergreen Park, Near 100 Ft
Road, Pansal, Bhilwara, Rajasthan.
14. Mahabeer Singh S/o Tara Chand, Aged About 56 Years,
R/o Vpo Bakara, District Jhunjhunu, Rajasthan.
15. Bankey Behari Mathur S/o Mukut Bihar Mathur, Aged
About 60 Years, R/o 4/30, Housing Board, Churu Bye Pass
Road, Jhunjhunu, Rajasthan.
16. Hari Ram Sharma S/o Purushottam Lal, Aged About 57
Years, R/o Village Chainpura, Post Gagwana Via Sewar,
District Bharatpur, Rajasthan.
17. Nisha Gupta D/o G.k. Bansal W/o Raj Kishore Gupta,
Aged About 53 Years, R/o B-88, Uti Quarter,
Chandravardai Nagar, Ajmer, Rajasthan.
18. Jawahar Singh S/o Ramkishan, Aged About 60 Years, R/o
Village Gothra, Tehsil Weir, District Bharatpur, Rajasthan.
19. Umesh Khatri S/o Prem Chand Khatri, Aged About 52
Years, R/o Near Chandra Sagar Well, B-Sethia Gali,
K.e.m. Road, Bikaner, Rajasthan.
20. Daulat Ram Khatri S/o Ram Chandra Khatri, Aged About
54 Years, R/o B-145, Karni Nagar, Pawanpuri, Bikaner,
Rajasthan.
21. Ayub Ali S/o Jumar Deen, Aged About 58 Years, R/o
Opposite Luckey Model Sr. Secondary School, Industrial
Area, Rani Bazar, Bikaner, Rajasthan.
22. State Of Rajasthan, Through Principal Secretary
Department Of Personnel And Training Government
Secretariat, Jaipur.
23. The State Of Rajasthan, Through Its Secretary, Revenue
Department, Government Secretariat, Jaipur.
24. The Secretary, Department Of Administrative Reforms
(Group-3), Secretariat, Jaipur.
25. The Director, Primary Education, Rajasthan, Bikaner.
26. The Registrar, Revenue Board, Ajmer, Rajasthan.
27. The Divisional Commissioner, Kota Division, Kota.
28. The Divisional Commissioner, Bikaner Division, Bikaner.
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29. The District Collector, District Bikaner, Rajasthan.
30. The District Collector, District Baran, Rajasthan.
----Respondents
D.B. Spl. Appl. Writ No. 385/2020
1. The Director, Secondary Education, Rajasthan, Bikaner.
2. Deputy Director, Secondary Education, Jodhpur Division,
Jodhpur.
----Appellants
Versus
1. Dhirendra Dave S/o Hansraj Dave, Aged About 57 Years,
R/o Brahmpuri Hajari Chabutara, Nala Ki Gali, Jodhpur,
Rajasthan.
2. Madan Lal Acharya S/o Devi Lal, Aged About 54 Years,
R/o Acharyon Ka Bas, Dhani Bazar, Ward No. 7, Barmer,
Rajasthan.
3. Rajendra Prasad Trivedi S/o Jagdish Prasad Trivedi, Aged
About 52 Years, R/o Brahmpuri Hajari Chabutara, Nala Ki
Gali, Jodhpur, Rajasthan.
4. Pavan Kumar Dadhich S/o Rameshwar Prasad, Aged
About 51 Years, R/o 19/662, Kaushalya, Nandan Van,
Chaupasni, Housing Board, Jodhpur, Rajasthan.
5. Madan Giri Goswami S/o Narayan Giri Goswami, Aged
About 55 Years, R/o Plot No. 84/50, Gotam Rist Colony,
Jyoti Nagar, Near Red Water Tank, Chandana Bhakhar,
Jodhpur, Rajasthan.
6. Bal Singh Rathore S/o Bhagwan Singh Rathore, Aged
About 51 Years, R/o 3/72, Rajasthan Housing Board
Colony, Dorai Ajmer Dairy Ke Pass, Beawar Road, Ajmer,
Rajasthan.
7. Komal Kumar Jain S/o Amolak Chand Jain, Aged About 51
Years, R/o 326, Hiran Magri, Sector-4, Chankyapuri, Near
Guru Nanak School, Udaipur, Rajasthan.
8. Sanjeev Kumar Sharma S/o Govind Sharma, Aged About
51 Years, R/o G-20, Civil Lines, Near Ajmer Chauraha,
Bhilwara, Rajasthan.
9. Shivraj Acharya S/o Umakant Acharya, Aged About 56
Years, R/o B-66, Devriya Balji Road, Behind Krishna
Hospital, Sanjay Colony, Bhilwara, Rajasthan.
10. Rambabu Sharma S/o Shri Bhika Lal Sharma, Aged About
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57 Years, R/o Vpo And Tehsil Nadoti, District Karauli,
Rajasthan.
11. Virendra Singh S/o Ramcharan Singh, Aged About 58
Years, R/o 39, Tirupati Nagar, Benar Road, Near 6 Dukan,
Boyatawala, Jaipur, Rajasthan.
12. Narendra Kumar Pouranik S/o Mukut Bihari Pouranik,
Aged About 53 Years, R/o A-140, Babji Nagar, Baran,
District Baran, Rajasthan.
13. Rambabu S/o Khillu Ram, Aged About 53 Years, R/o
Village Shekhpur, Post Kherli Gadasia, Tehsil Bayana,
District Bharatpur, Rajasthan.
14. Amit Kumar Gangal S/o Ramesh Kumar Sheel, Aged
About 53 Years, R/o Indane Gas Agencies Ke Upar,
Damdama Road, Bayana, District Bharatpur, Rajasthan.
15. Vishnu Kumar Shakyawal S/o Shri Ram Prasad, Aged
About 53 Years, R/o Village And Post Sewar, District
Bharatpur, Rajasthan.
16. Himmat Singh S/o Kewal Ram, Aged About 58 Years, R/o
Vpo Baroliran, Tehsil Nadbai, District Bharatpur,
Rajasthan.
17. Mohan Singh Sisodia S/o Natthi Singh, Aged About 56
Years, R/o Village Nagla Kharbera, Post Jeewad, Tehsil
Weir, District Bharatpur, Rajasthan.
18. Kailash Chandra Sharma S/o Shambhu Dayal Sharma,
Aged About 53 Years, R/o Ward No. 9, Meeno Ka Mohalla,
Virat Nagar, District Jaipur, Rajasthan.
19. Rajeev Pareek S/o Umesh Narayan Pareek, Aged About
53 Years, R/o Plot No. 4, Durga Vihar, Durgapura, Tonk
Road, Jaipur, Rajasthan.
20. Rajendra Kumar Dagdi S/o Ram Deo Dagdi, Aged About
55 Years, R/o House No. 4, Moti Nagar, Ajmer Road,
Beawar, District Ajmer, Rajasthan.
21. Ram Swaroop Khatri S/o Govind Ram, Aged About 62
Years, R/o C/o Shri Manish Joshi, House No. 25, Gali No.
1, Mohan Colony, Banswara, Rajasthan.
22. Surender Singh S/o Baldev Singh, Aged About 56 Years,
R/o Near Nagar Nigam, Kirt Sthumb, Iifl Ke Upper,
Bikaner, Rajasthan.
23. Indu Sharma D/o Narayan Prasad Sharma W/o Om
Prakash Sharma, Aged About 52 Years, R/o House No. 14,
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Riico Residential Colony, Beechwal Industrial Area,
Beechwal, Bikaner, Rajasthan.
24. Lila Dhar Bohra S/o Punam Chand Bohra, Aged About 53
Years, R/o Near Benisar Well, Bikaner, Rajasthan.
25. Mahavir Prasad Swami S/o Gopal Dass Swami, Aged
About 58 Years, R/o Near Roop Chand Mohan Lal Out Side
Jassusar Gate, Bikaner, Rajasthan.
26. Anil Kumar Garg S/o Ramesh Chand Garg, Aged About 56
Years, R/o C/o National Printing Press, Old Post Office,
Bada Bazar, Bharatpur, Rajasthan.
27. Manoj Kumar Mathur S/o Hari Nandan Mathur, Aged
About 56 Years, R/o Gali No. 14, Mahadev Near Ganga
Mandir, Bharatpur, Rajasthan.
28. Jugal Kishore Manglia S/o Jagan Nath Singh, Aged About
62 Years, R/o C-225/a, Saraswati Nagar, Basni-Ist Phase,
Jodhpur, Rajasthan.
29. Hanuman Das Sewag S/o Hari Govind Sewag, Aged About
63 Years, R/o C-225/a, Saraswati Nagar, Basni-1St Phase,
Jodhpur, Rajasthan.
30. Rampratap Singh Manju S/o Ghasi Ram Manju, Aged
About 60 Years, R/o B-22, Basant Vihar, Jhunjhunu,
Rajasthan.
31. State Of Rajasthan, Through Principle Secretary
Department Of Personnel And Training Government
Secretariat, Jaipur.
32. The State Of Rajasthan, Through Its Secretary, Revenue
Department, Government Secretariat, Jaipur.
33. The Secretary, Department Of Administrative Reforms
(Group-3), Secretariat, Jaipur.
34. The Secretary, Public Health And Engineering
Department, Govt. Of Rajasthan, Jaipur.
35. The Registrar, Revenue Board, Ajmer, Rajasthan.
36. The Divisional Commissioner, Jodhpur Division, Jodhpur.
37. The District Collector, District Baran, Rajasthan.
38. The District Collector, District Jalore, Rajasthan.
39. The District Collector, District Bikaner, Rajasthan.
40. The District Collector, District Bikaner, Rajasthan.
41. Chief Engineer (Rural), Public Health And Engineering
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Department, Rajasthan, Jaipur.
42. The Director, Primary Education, Rajasthan, Bikaner.
----Respondents
D.B. Spl. Appl. Writ No. 386/2020
1. The Director, Secondary Education, Rajasthan, Bikaner.
2. District Education Officer (Secondary), Churu, Rajasthan.
----Appellants
Versus
1. Pratap Singh S/o Ramkaran, Aged About 60 Years, R/o
Village Bhamada, Tehsil Rajgarh, District Churu,
Rajasthan.
2. Imilal Poonia S/o Patram Poonia, Aged About 59 Years,
R/o Village Baniyala, Via Sahwa, Tehsil Taranagar, District
Churu, Rajasthan.
3. The State Of Rajasthan, Through Its Secretary, Revenue
Department, Government Secretariat, Jaipur.
4. State Of Rajasthan, Through Principle Secretary
Department Of Personnel And Training Government
Secretariat, Jaipur.
5. The Secretary, Department Of Administrative Reforms
(Group-3), Secretariat, Jaipur.
6. The Director, Primary Education, Rajasthan, Bikaner.
----Respondents
D.B. Spl. Appl. Writ No. 387/2020
1. State Of Rajasthan, Through Its Secretary Department,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. District Education Officer (Secondary-I), Bhilwara,
Rajasthan.
4. District Education Officer (Secondary-I), Ajmer,
Rajasthan.
----Appellants
Versus
1. Anil Kumar Tripathi S/o Shiv Dutt Sharma, Aged About 54
Years, 86, Bapu Nagar, Raila, District Bhilwara, Rajasthan.
2. Rajendra Prasad Sharma S/o Govind Prasad Sharma, R/o
Naya Bas, Shrichand Abbanigali, Beawar, District Ajmer,
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Rajasthan.
3. The Secretary, Department Of Administrative Reforms
(Group-3), Secretariat, Jaipur.
4. State Of Rajasthan, Through Principal Secretary
Department, Of Personnel And Training Government
Secretariat, Jaipur.
5. The Director, Primary Education, Rajasthan Bikaner.
----Respondents
D.B. Spl. Appl. Writ No. 230/2021
1. Director, Secondary Edu. Raj., Bikaner, Bikaner
(Rajasthan)
2. District Education Officer (Secondary), Dholpur,
Rajasthan.
----Appellants
Versus
1. Brijmohan Lal S/o Sitaram, Aged About 60 Years, C/o
Bhagwati Prasad Sharma, Narsingh Road, Tawela,
Dholpur, Rajasthan.
2. Dinesh Chandra Sharma S/o Ram Kishore Sharma, Aged
About 63 Years, C/o Vinod Kumar Goyal, Vyas Colony,
Gali No. 5, Gumat, Bari, District Dholpur, Rajasthan.
3. Bangali S/o Heera Lal, Aged About 59 Years, R/o Mohalla
Khidi, Purana Sahar, Dholpur, Rajasthan.
4. State Of Rajasthan, Through Principal Secretary,
Department Of Personnel And Training , Government
Secretariat, Jaipur.
5. The State Of Rajasthan, Through Its Secretary, Revenue
Department, Government Secretariat, Jaipur.
6. Secretary, Department Of Administrative Reforms (Group
- 3), Secretariat, Jaipur.
7. The Director, Primary Education, Rajasthan, Bikaner.
----Respondents
D.B. Spl. Appl. Writ No. 239/2021
1. The Secretary, Department Of Education, Government Of
Rajasthan, Jaipur, Rajasthan.
2. The Director, Secondary Education, Bikaner, District
Bikaner, Rajasthan.
3. Deputy Director, Secondary Education, Jodhpur.
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----Appellants
Versus
1. Kishan Lal S/o Shri Murlidhar Soni, Aged About 54 Years,
R/o Rai Colony, Barmer, District Barmer, Rajasthan.
2. Vasu Dev Khatri S/o Shri Amolka Chand Khatri, Aged
About 53 Years, R/o Khatriyo Ka Nichlawas, Barmer,
District Barmer.
3. Kanhiya Lal S/o Shri Mokma Ram Jangid, Aged About 55
Years, R/o Sardarpur, Bisala Road, Barmer, District
Barmer.
4. Rameshwar Bhoot S/o Shri Shyam Manohar Bhoot, Aged
About 54 Years, R/o In Front Of Hitkari House,
Sardarpura, Bariyo Ka Bas, Barmer, District Barmer.
5. State Of Rajasthan, Through Principal Secretary,
Department Of Personnel, State Of Rajasthan Secretariat,
Jaipur.
6. The Secretary, Department Of Administrative Reforms
(Group-Iii) Secretariat, Jaipur.
7. The Director, Elementary Education, Bikaner, District
Bikaner, Rajasthan.
8. The Chief District Education Officer, Elementary
Education, Barmer, District Barmer, Rajasthan.
9. District Collector, Barmer.
----Respondents
D.B. Spl. Appl. Writ No. 243/2021
The Director, Secondary Education, Rajasthan, Bikaner.
----Appellant
Versus
1. Laxman Singh Rathore S/o Ganpat Singh, Aged About 54
Years, 3-A, Gali No. 4, Shiv Sagar Colony, Vaishali Nagar,
Ajmer (Rajasthan).
2. Jyoti Medatwal W/o Umesh Medatwal, Aged About 54
Years, A-3/247, Vitthal Vihar, Opposite Board Office,
Police Line Road, Ajmer Rajasthan.
3. Hem Narayan Parashar S/o Satay Narayan Sharma, Aged
About 61 Years, Basni Ka Mandir, Kapda Bazar,
Neargaughat, Pushkar, District Ajmer, Rajasthan.
4. State Of Rajasthan, Through The Principal Secretary,
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Department Of Personnel And Training Government Of
Rajasthan, Secretariat, Jaipur.
5. The State Of Rajasthan, Through Secretary, Revenue
Department, Government Secretariat, Jaipur.
6. The Secretary, Department Of Administrative Reforms
(Group-3), Secretariat, Jaipur.
7. The Director, Primary Education Rajasthan, Bikaner.
----Respondents
D.B. Spl. Appl. Writ No. 443/2021
1. The Director, Secondary Education, Rajasthan, Bikaner.
2. The District Education Officer, Secondary Education,
Nagaur.
----Appellants
Versus
1. Ajay Kumar Bhargava S/o Gulraj Gopal Bhargava, Aged
About 56 Years, R/o L-47-48, Sector C, Panchsheel Nagar,
Makarwali Road, Ajmer, Rajasthan.
2. Kailash Chand Sain S/o Ram Sahai Verma, Aged About 54
Years, R/o Munimpada, Narmada Sadan Ke Pass, Ward
No. 23, Gangapurcity, District Sawaimadhopur, Rajasthan.
3. Nemi Chand Saini S/o Lala Ram Saini, Aged About 58
Years, R/o Green Park, Path No. 1, Dhani Nai Kothi,
Dadika Phatak, Jhotwara, Jaipur, Rajasthan.
4. Chothmal Yadav S/o Shivnath Yadav, Aged About 56
Years, R/o Village Devaliya, Post Karansarwas, Renwal,
District Jaipur, Rajasthan.
5. Rajesh Kumar Choudhary S/o Jagdish Prasad Choudhary,
Aged About 52 Years, R/o 428-429, Arjun Lal Sethi Nagar,
Parvatpura Bye Pass, Ajmer, Rajasthan.
6. State Of Rajasthan, Through Principal Secretary,
Department Of Personnel And Training, Government
Secretariat, Jaipur.
7. The State Of Rajasthan, Through Its Secretary, Revenue
Department, Government Secretariat, Jaipur.
8. Secretary, Department Of Administrative Reforms (Group-
3), Secretariat, Jaipur.
9. The Director, Primary Education, Rajasthan, Bikaner.
10. The District Education Officer, Secondary Education,
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Jalore.
11. The Registrar, Revenue Board, Ajmer, Rajasthan.
12. The District Collector, Sirohi.
13. The District Collector, Ajmer.
14. The District Collector, Hanumangarh.
15. The District Collector, Chittorgarh.
----Respondents
For Appellant(s) : Mr. Pankaj Sharma, AAG
through V.C. Mr. Rishi Soni.
For Respondent(s) : Mr. Surendra Choudhary.
through V.C. Mr. Harish Purohit.
Mr. Ram Pratap Saini.
HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI
HON'BLE MR. JUSTICE MADAN GOPAL VYAS
Order 04/02/2022 All these appeals arise out of common background. The learned Single Judge had disposed of the respective petitions by ex-parte order without notice to the Government. The directions were issued to cover the case of the petitioners along the line of decisions in the case of Om Prakash Sharma vs. The State of Rajasthan & Ors (S.B. Civil Writ Petition No.21214/2017) and Hemlata Shrimali Vs. State of Rajasthan & Ors. (S.B. Civil Writ Petition No.3247/2015). The said directions which would bind the Government could not have been issued without even notice to the respondents.
Learned counsel for the petitioners, however, submitted that the issue is arising in large number of cases and in several departments, the Government has accepted the stand and granted the benefits. If the petitioners are not granted similar benefits, it (Downloaded on 09/02/2022 at 08:41:39 PM) (16 of 16) [SAW-362/2020] would amount to discriminatory treatment. Whatever be the grievance of the petitioners they can be resolved at the level of the administration or by the Court through bipartite hearing.
In view of the peculiar circumstances, these appeals are disposed of by permitting the Government to take into account the representations already made or to be filed by any of the petitioners within one month. In the process, the authorities will bear in mind the stand taken by the department in similar cases. Such representations would be decided in accordance with law unmindful of the observations and directions issued by the learned Single Judge in the impugned orders. Eventually, if the grievances of the petitioners still survive after the Government decision, it is open for the petitioners to seek redressal thereafter in accordance with law.
The appeals are disposed of accordingly.
(MADAN GOPAL VYAS),J (AKIL KURESHI),CJ
113-a.asopa/-
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