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[Cites 0, Cited by 0] [Section 61(14)] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(14)(dd) in The Orissa Factories Rules, 1950

(dd)The minimum width of treads without nosing shall be 25 centimetres for an internal staircase. The treads shall be constructed and maintained in a manner to prevent slipping.