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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Kerala - Subsection

Section 39(2)(c) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(c)the contract shall not be inconsistent with the provisions of this Act, Statutes and Ordinances for the time being in force in relation to conditions of service.