Bombay High Court
Mahila Vaikas Santha, Through Its ... vs The State Of Maharashtra, Through Its ... on 22 January, 2019
Bench: S.B. Shukre, S.M. Modak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 866 OF 2018
Mahila Vaikas Santha, Through Its Secretary, ....Petitioner
Abhijit Vinodrao Verulkar And Another
V/S
The State Of Maharashtra, Through Its Secretary, ....Respondent
Higher And Technical Education Department, Mumbai Bhanudas Gopaldas Kulkarni Amit Dhananjay Bhate For Petitioner Copy Served To G.p. For R-1 To 3 G.p. For R-1 To 3 For Respondent CORAM : S.B. SHUKRE & S.M. MODAK, JJ DATE : 22nd January, 2019 P.C. :
S.O. to 12.2.2019 at the request of Shri AV Palshikar AGP for R Nos. 1 to 3. By consent. with connected maters.
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