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Bombay High Court

Nusli Neville Wadia Administrator Of ... vs Ijimama Imitation Jwellery Market ... on 10 January, 2023

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

         Digitally signed
       by VIDYA
VIDYA  SURESH AMIN
SURESH Date:
       2023.01.11
AMIN   11:08:29
         +0530


                                                                                        510.WP14690_2022.DOC


                   Vidya Amin

                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 CIVIL APPELLATE JURISDICTION

                                                  WRIT PETITION NO. 14690 OF 2022

                                 Nusli Neville Wadia Administrator of Estate of Late ... Petitioner
                                 E.F. Dinshaw
                                                   Versus
                                 Ijmima - Imitation Jewellery Market Co-op. Society ...Respondents
                                 & Ors.

                                                                   WITH
                                                   WRIT PETITION NO. 112 OF 2023
                                 Ivory Properties and Hotels Pvt. Ltd., through ... Petitioner
                                 Anand Chandan
                                                  Versus
                                 The District Deputy Registrar & Ors.                 ...Respondents

                                 Mr. Navroz Seervai, Senior Advocate a/w. Ms. Meena Doshi, Ms.
                                 Jinelle Gogri i/b. Negandhi Shah & Himayatullah for the petitioner in
                                 WP/14690/22.
                                 Mr. Anirudh Hariani a/w. Ms. Sukhada Wagle i/b. Veritas Legal for the
                                 petitioner in WP/112/2023 and for respondent no. 2 in
                                 WP/14690/2022.
                                 Mr. Shreepad Murthy i/b. Mr. Abhishek Patil for respondent no. 1.
                                 Mr. B.P. Zaveri for respondent no. 3.
                                 Mr. C.D. Mali, AGP for the State.
                                                        _______________________
                                                     CORAM:        G. S. KULKARNI, J.
                                                     DATED:        10 January 2023
                                                         _______________________
                                 P.C.

1. Not on board. Upon mentioning taken on board on a praecipe as moved on behalf of the petitioner.

2. Stand over to 9 February, 2023.

Page 1 of 2

10 January 2023

510.WP14690_2022.DOC

3. Ad-interim relief as granted by the earlier order shall continue to operate till the adjourned date of hearing.

4. In the meantime, the parties are permitted to complete the pleadings.

5. There are connected Writ Petition (St.) No. 26868 of 2022 and Writ Petition (St.) No. 568 of 2023 assailing the similar order. List these Writ Petitions along with the present petition on the adjourned date of hearing.

The pleadings on such proceedings be also be completed in the meantime.

(G. S. KULKARNI, J) Page 2 of 2 10 January 2023