Bombay High Court
Nusli Neville Wadia Administrator Of ... vs Ijimama Imitation Jwellery Market ... on 10 January, 2023
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
Digitally signed
by VIDYA
VIDYA SURESH AMIN
SURESH Date:
2023.01.11
AMIN 11:08:29
+0530
510.WP14690_2022.DOC
Vidya Amin
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 14690 OF 2022
Nusli Neville Wadia Administrator of Estate of Late ... Petitioner
E.F. Dinshaw
Versus
Ijmima - Imitation Jewellery Market Co-op. Society ...Respondents
& Ors.
WITH
WRIT PETITION NO. 112 OF 2023
Ivory Properties and Hotels Pvt. Ltd., through ... Petitioner
Anand Chandan
Versus
The District Deputy Registrar & Ors. ...Respondents
Mr. Navroz Seervai, Senior Advocate a/w. Ms. Meena Doshi, Ms.
Jinelle Gogri i/b. Negandhi Shah & Himayatullah for the petitioner in
WP/14690/22.
Mr. Anirudh Hariani a/w. Ms. Sukhada Wagle i/b. Veritas Legal for the
petitioner in WP/112/2023 and for respondent no. 2 in
WP/14690/2022.
Mr. Shreepad Murthy i/b. Mr. Abhishek Patil for respondent no. 1.
Mr. B.P. Zaveri for respondent no. 3.
Mr. C.D. Mali, AGP for the State.
_______________________
CORAM: G. S. KULKARNI, J.
DATED: 10 January 2023
_______________________
P.C.
1. Not on board. Upon mentioning taken on board on a praecipe as moved on behalf of the petitioner.
2. Stand over to 9 February, 2023.
Page 1 of 210 January 2023
510.WP14690_2022.DOC
3. Ad-interim relief as granted by the earlier order shall continue to operate till the adjourned date of hearing.
4. In the meantime, the parties are permitted to complete the pleadings.
5. There are connected Writ Petition (St.) No. 26868 of 2022 and Writ Petition (St.) No. 568 of 2023 assailing the similar order. List these Writ Petitions along with the present petition on the adjourned date of hearing.
The pleadings on such proceedings be also be completed in the meantime.
(G. S. KULKARNI, J) Page 2 of 2 10 January 2023