Supreme Court - Daily Orders
Brahma Nand Sharma(D) Thr. Lr. Sumitra ... vs The State Of Himachal Pradesh on 14 February, 2014
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ITEM NO.3 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA 3 in CIVIL APPEAL NO. 7101 OF 2010
BRAHMA NAND SHARMA(D)THR. LRS. Appellant (s)
VERSUS
STATE OF H.P.& ANR. Respondent(s)
(With appln(s) for stay and office report )
Date: 14/02/2014 This Appln. was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE S.A. BOBDE
For Appellant(s) Mr.Parth Tiwari, Adv.
for Mr. Dharmendra Kumar Sinha,Adv.
For Respondent(s) Mr.Varinder Kumar Sharma, Adv.
Ms. N.Annapoorani,Adv.(NP)
UPON hearing counsel the Court made the following
O R D E R
I.A.No.3 is dismissed.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar