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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(3) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(3)Every Head of market snail maintain a register in Form 10 on demand and collection of fee as per trader accounts and send a monthly statement of applications for licences and accounts of traders in Form 11 to the Secretary. He should also maintain a register on traders accounts in Form 12.