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Himachal Pradesh High Court

Prem Pal vs . Hpmft Ltd. on 25 June, 2025

Prem Pal vs. HPMFT Ltd.

CWPOA No. 6287 of 2020 25.06.2025 Present: Mr. Rakesh Dogra, Advocate, for the petitioner.

Ms. Anjana Khan, Advocate, vice counsel for the respondent.

Learned counsel for the respondent submits that the supplementary affidavit has been refilled after removal of objections on 24.6.2025. However, the same is not on record. Registry is directed to trace and place the same on record.

List on 3.7.2025.

(Satyen Vaidya) Judge 25th June, 2025 (kck)