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State of Odisha - Section

Section 4 in The Orissa Hydro-Electric Projects and Flood Control Works (Survey) Rules, 1962

4. Manner of publications and authority to receive objections and suggestions under Section 5 (1).

(a)Whenever a Hydro-Electric Project or Flood Control work is proposed to be executed after completion of the survey and Investigation the description of the same shall be published in English and in Oriya in Form 'A' calling for objections and suggestions-
(i)in the Orissa Gazette;
(ii)on the notice boards of the offices of the Collector, the Sub-divisional Officer, the Panchayat Samiti and the Grama Panchayat within the limits of which any land likely to be benefited or affected by the proposed work is situated.
(b)The authority before whom the objections or suggestions are to be filed shall be the Collector.