Supreme Court - Daily Orders
Commissioner Of Income Tax vs M/S Consulting Engineering Services ... on 8 September, 2014
Bench: Anil R. Dave, Uday Umesh Lalit
ITEM NO.14 COURT NO.4 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C).........../2014
(CC No.14176/2014)
(Arising out of impugned final judgment and order dated 22/04/2014
in ITA No.160/2014 passed by the High Court Of Delhi At N. Delhi)
COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S CONSULTING ENGINEERING SERVICES INDIA PVT LTD Respondent(s)
(with appln.(s) for c/delay in filing SLP and office report)
Date : 08/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Rupesh Kumar,Adv.
Ms. P.L. Nigam,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s) Mr. Sanat Kapoor,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with S.L.P.(C)No.11139 of 2014.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by Sarita Purohit Date: 2014.09.09 14:42:24 IST Reason: