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Union of India - Section

Section 39 in The Prevention of Food Adulteration Rules, 1955

39. Labels not to use words implying recommendations by medical profession.

- There shall not appear in the label of any package containing food for sale the words "recommended by the medical profession" or any word which imply or suggest that the food is recommended, prescribed, or approved by medical practitioners [or approved for medical purpose.] [Added by G.S.R. 41(E), dated 24th January, 1997 (w.e.f. 29-1-1997)]