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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Punjab - Subsection

Section 64(5) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(5)The staff of the home shall be subject to the control and overall supervision of the Officer- in charge, who by order, shall determine their specific responsibilities and shall keep the concerned authority informed of such orders made.