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Punjab-Haryana High Court

Mini Bus Operators Association Regd ... vs Ashwani Kumar And Ors on 19 October, 2016

Author: Augustine George Masih

Bench: Augustine George Masih

         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                        CHANDIGARH
208/2
                                             COCP No.107 of 2015 (O&M)
                                             Date of Decision: October 19, 2016

Mini Bus Operators Association Regd. Faridkot
                                                                        ...Petitioner
                                Versus

Sh. Ashwani Kumar and others
                                                                      ...Respondents

CORAM: HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH

Present:    Mr. P.S. Bawa, Advocate
            for the petitioner.

             Mr. Inder Pal Goyat, Additional Advocate General, Punjab.

AUGUSTINE GEORGE MASIH, J. (ORAL)

For details, see order of even date passed in COCP No.3444 of 2014 titled as Mini Bus Operators Association Regd. Moga Versus Sh. Ashwani Kumar and another.




October 19, 2016                             (AUGUSTINE GEORGE MASIH)
Puneet                                               JUDGE



                   Whether speaking/reasoned:           Yes/No


                   Whether Reportable:                  Yes/No




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