Punjab-Haryana High Court
Mini Bus Operators Association Regd ... vs Ashwani Kumar And Ors on 19 October, 2016
Author: Augustine George Masih
Bench: Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
208/2
COCP No.107 of 2015 (O&M)
Date of Decision: October 19, 2016
Mini Bus Operators Association Regd. Faridkot
...Petitioner
Versus
Sh. Ashwani Kumar and others
...Respondents
CORAM: HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
Present: Mr. P.S. Bawa, Advocate
for the petitioner.
Mr. Inder Pal Goyat, Additional Advocate General, Punjab.
AUGUSTINE GEORGE MASIH, J. (ORAL)
For details, see order of even date passed in COCP No.3444 of 2014 titled as Mini Bus Operators Association Regd. Moga Versus Sh. Ashwani Kumar and another.
October 19, 2016 (AUGUSTINE GEORGE MASIH)
Puneet JUDGE
Whether speaking/reasoned: Yes/No
Whether Reportable: Yes/No
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