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Supreme Court - Daily Orders

U.P Handicrafts Development And ... vs Ramesh Kumar Khare on 8 September, 2017

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

     ITEM NO.28                                COURT NO.11                  SECTION XI

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (civil) No.......of 2017
     Diary No(s). 22718/2017

     (Arising out of impugned final judgment and order dated 05-05-2017
     in CPA No. 34903/2017 and 07-10-2016 in SB No. 24495/2016 passed by
     the High Court Of Judicature At Allahabad, Lucknow Bench)

     U.P HANDICRAFTS DEVELOPMENT AND MARKETING CORPORATION LTD & ANR.
                                                      Petitioner(s)

                                                      VERSUS

     RAMESH                 KUMAR KHARE                                     Respondent(s)

     (FOR ADMISSION and I.R. and IA No.80951/2017-CONDONATION OF DELAY
     IN FILING and IA No.80952/2017-EXEMPTION FROM FILING O.T.)

     Date : 08-09-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)                    Mr. Dushyant Parashar, AOR
                                          Mr. Rajesh K. Singh,Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard learned counsel for the petitioners. Delay condoned.

We do not find any ground to interfere with the impugned order. The special leave petition(s) is, accordingly dismissed.

Pending application(s), if any, shall also stand disposed of.

Signature Not Verified Digitally signed by MADHU BALA

(MADHU BALA) Date: 2017.09.09 11:25:27 IST (PARVEEN KUMARI PASRICHA) Reason: COURT MASTER (SH) BRANCH OFFICER