Supreme Court - Daily Orders
U.P Handicrafts Development And ... vs Ramesh Kumar Khare on 8 September, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.28 COURT NO.11 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (civil) No.......of 2017
Diary No(s). 22718/2017
(Arising out of impugned final judgment and order dated 05-05-2017
in CPA No. 34903/2017 and 07-10-2016 in SB No. 24495/2016 passed by
the High Court Of Judicature At Allahabad, Lucknow Bench)
U.P HANDICRAFTS DEVELOPMENT AND MARKETING CORPORATION LTD & ANR.
Petitioner(s)
VERSUS
RAMESH KUMAR KHARE Respondent(s)
(FOR ADMISSION and I.R. and IA No.80951/2017-CONDONATION OF DELAY
IN FILING and IA No.80952/2017-EXEMPTION FROM FILING O.T.)
Date : 08-09-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Dushyant Parashar, AOR
Mr. Rajesh K. Singh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioners. Delay condoned.
We do not find any ground to interfere with the impugned order. The special leave petition(s) is, accordingly dismissed.
Pending application(s), if any, shall also stand disposed of.
Signature Not Verified Digitally signed by MADHU BALA(MADHU BALA) Date: 2017.09.09 11:25:27 IST (PARVEEN KUMARI PASRICHA) Reason: COURT MASTER (SH) BRANCH OFFICER