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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(4)(i) in Tamil Nadu Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2017

(i)whether the special provision to safeguard food [security] [Notified vide G.O. Ms. No. 301 Rev & DM Department dated 20-9-2017] has been adhered to in the proposed land acquisition;