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[Cites 0, Cited by 1] [Section 64] [Entire Act]

State of Uttar Pradesh - Subsection

Section 64(3) in Uttar Pradesh State Universities Act, 1973

(3)Where a provision for an election is made in this Act, such election shall be conducted according to the system of proportional representation by means of the single transferable vote, and where provision for an election is made in the Statutes it shall be held in such manner as the Statutes may provide.