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[Cites 0, Cited by 0] [Section 210(5)] [Section 210] [Entire Act]

State of Bihar - Subsection

Section 210(5)(b) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(b)Collapse or subsidence of soil, any wall, floor, gallery, roof or any other part of any structure, platform staging, scaffolding or any means of access including form work;