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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1) in Jammu and Kashmir Municipal Corporation Act, 2000

(1)"Backward Classes" means such classes of citizens other than schedules castes and scheduled tribes, as may be identified and notifies for the purpose or reservation for appointments or posts in the services under the Government;