Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(ii) in The Orissa Medical Registration Act, 1961

(ii)on his absence without excuse, sufficient in the opinion of the Council, from three consecutive meetings of the Council; or