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[Cites 0, Cited by 0] [Section 68] [Entire Act]

Bengal Presidency - Subsection

Section 68(f) in Police Regulations, Bengal , 1943

(f)A cover containing a case diary shall be opened only by the officer to whom it is addressed, except as prescribed in clauses (g) and (h), if such officer is absent, the date of receipt shall be stamped upon the cover by the officer left in charge during his absence and the cover shall be kept till his return or forwarded to him.