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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(13) in The U.P. Antarim Zila Parishad Act, 1958

(13)The Adhyaksha, when present shall preside at the meetings of the Antarim Zila Parishad and shall in case of equality of votes, have a casting vote.] [Substituted forSections 3 and 4 by U.P. Act VI of 1961]