Supreme Court - Daily Orders
Delhi Development Authority vs Skipper Construction on 26 August, 2014
Bench: H.L. Dattu, S.A. Bobde
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ITEM NO.6 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.Nos.193/2013, 196/2014, 197/2014, 198-199/2014 and 200/2014 in
Petition(s) for Special Leave to Appeal (C) No(s). 21000/1993
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
SKIPPER CONSTRUCTION AND ANR Respondent(s)
(for directions filed by Mr. Brij Bhushan, Mr. Deepatakirit Verma
and exemption from filing O.T. filed by Mr. Shiv Kumar Suri and
appeal against registrar order dated 04.06.2014 and office report)
WITH T.C.(C) No. 113/2006
(With appln.(s) for Office Report)
SLP(C) No. 17412/2002
(With appln.(s) for Interim Relief and Office Report)
SLP(C) No. 17413/2002
(With appln.(s) for Interim Relief and Office Report)
SLP(C) No. 17414/2002
(With appln.(s) for Office Report)
SLP(C) No. 17415/2002
(With appln.(s) for Office Report)
SLP(C) No. 17416/2002
(With appln.(s) for Office Report)
SLP(C) No. 17417/2002
(With appln.(s) for Office Report)
Date : 26/08/2014 These applications/case/petitions were called on
for hearing today.
CORAM :
HON'BLE MR. JUSTICE H.L. DATTU
Signature Not Verified
HON'BLE MR. JUSTICE S.A. BOBDE
Digitally signed by
Ramana Venkata Ganti
Date: 2014.08.27
16:08:07 IST
Reason:
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For Petitioner(s) Ms. Kamini Jaiswal ,Adv.(NP)
Mr. Amarjit Singh Bedi ,Adv.
Mr.Harsha Vinoy, Adv.
Mr.Satya, Adv.
Mr. Dinesh Kumar Garg ,Adv.
Mr.Abhishek Garg, Adv.
Mr.Dhananjay Garg, Adv.
Mr.Deepak Mishra, Adv.
Mr. R. C. Kaushik ,Adv.
Ms. Manjula Gupta ,Adv.
For Respondent(s) Mr.Dayan Krishnan, Sr.Adv.
Mr.Gautam Narayan, Adv.
Ms.Manvi Priya, Adv.
Mr.L.N.Rao, Sr.Adv.
Mr.D.Verma,Adv.
Ms.Neha Sharma, Adv.
Mr.R.K.Rathore, Adv.
Ms.P.L.Nigam, Adv.
Mr.C.K.Sharma, Adv.
Mr.Gaurav Sharma, Adv.
For Ms.Sushma Suri, Adv.
For Mr.D.S.Mahra, Adv.
Mr. Anip Sachthey ,Adv.(NP)
Mr.Ameet Singh, Adv.
Mr. Anuvrat Sharma ,Adv.
Mr. B. K. Satija ,Adv.(NP)
Mr. Deeptakirti Verma ,Adv.
Mr. Irshad Ahmad ,Adv.(NP)
Mr. K. R. Sasiprabhu ,Adv.
Mr. Naresh Kumar ,Adv.(NP)
Mr.Jagdish Toor, Adv.
Mr. Nischal Kumar Neeraj ,Adv.
Mr.Mayank K., Adv.
For Mr. Rameshwar Prasad Goyal ,Adv.
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Mr. Ravindra Kumar ,Adv.
Mr. Sandeep Bhalla ,Adv.
Mr. Sarad Kumar Singhania ,Adv.
Mr. Satyendra Kumar ,Adv.
Mr.Basava Prabhu Patil, Sr.Adv.
Mr.Rajendra Singhvi, Adv.
Mr.K.K.L.Guatam, Adv.
Mr. Brij Bhusan ,Adv.(NP)
Mr. Shiv Kumar Suri ,Adv.
Mr. V. K. Verma ,Adv.(NP)
Mr.Siddharth Bhatnagar, Adv.
Ms.Sania Dube, Adv.
Mr.S.Chakraborty, Adv.
Mr.Rahul Arya, Adv.
For M/s. Legal Options ,Advs.
Ms. Madhurima Tatia ,Adv.(NP)
M/s Suresh A. Shroff & Co. ,Adv.(NP)
Respondent-in-person
Respondent-in-person
UPON hearing the counsel the Court made the following
O R D E R
I.A.No.193/2013:
Shri Basava Prabhu Patil, learned senior counsel appearing for the applicant(s), on instructions, would submit that he will not press for the relief sought for in the Interlocutory Application, since those prayers would not survive as of now.
Taking into consideration the submission so made by the learned senior counsel, we dispose of this application as having become infructuous.
Ordered accordingly.4
I.A.NO.196/2014:
Dismissed.
I.A.No.197/2014:
Issue notice to the Corporation Bank, Connaught Place Branch, New Delhi, returnable in three weeks' time. I.A.Nos.198-199/2014:
Reply, if any, be filed to the application in six weeks' time from today.
I.A.NO.200/2014:
We decline to entertain this application. S.L.P.(C)Nos.17412/2002, 17413/2002, 17414/2002, 17415/2002, 17416/2002 & 17417/2002:
Shri Dinesh Kumar Garg, learned counsel appearing for the petitioner(s), on instructions, would submit that the petitioner(s) will approach the appropriate forum for appropriate reliefs by filing appropriate application(s) and seeks for withdrawal of the Special Leave Petitions with liberty sought for.
Permission sought for is granted.
The Special Leave Petitions are disposed of as withdrawn with liberty to the petitioner(s) to approach the appropriate forum for appropriate reliefs by filing appropriate application(s).
Ordered accordingly.
List Special Leave Petition (C)No.21000 of 1993 with T.C.(C)No.113 of 2006 on 3rd September, 2014.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar