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Central Information Commission

Mr.P V Subrahmanyam vs Department Of Posts on 30 August, 2013

                        CENTRAL INFORMATION COMMISSION
                           Club Building (Near Post Office)
                         Old JNU Campus, New Delhi - 110067
                                Tel: +91-11-26101592

                                                             File No. CIC/BS/A/2012/001034/3351
                                                                                 30 August 2013

Relevant Facts emerging from the Appeal:

Appellant                               :      Mr. P. V. Subrahmanyam
                                               H. No. 9-4-2, Opp. Stadium,
                                               M. G. Road, Mathura Basthi,
                                               Kothagudem - 507101
                                               Khammam District, A. P.

Respondent                              :      CPIO & Superintendent of Post Offices
                                               Department of Posts
                                               Khammam Division,
                                               Khammam - 507003
                                               A. P.

RTI application filed on                :      07/05/2012
PIO replied on                          :      29/05/2012
First appeal filed on                   :      31/05/2012
First Appellate Authority order         :      22/06/2012
Second Appeal received on               :      10/07/2012

Information sought

:

1- Copies of the inspection/visit reports of the following offices for the period from 01/04/2005 to 31/03/2012 may please be given. I- Kothagudem Collieries HO II- Lakshmidevipalli SO III- TP Campus (Paloncha) Grounds for the Second Appeal:
The PIO has refused the information under Section 8(1)(h) of the RTI Act.
Relevant Facts emerging during Hearing: The following were present Appellant: Mr. P. V. Subrahmanyam through VC Respondent: Mr. S V S Murthy CPIO's representative through VC The appellant stated that he is only pressing for internal inspection reports relating to Kothagudem Collieries HO & TP Campus post office. The CPIO's representative stated that he will provide the information.
Page 1 of 2
Decision notice:
As agreed by the CPIO's representative he should provide the information as above to the appellant within 15 days from the date of receipt of this order.
The appeal is disposed of accordingly.
BASANT SETH Information Commissioner Authenticated true copy:
(A.K.Jha) Deputy Secretary and Deputy Registrar Page 2 of 2