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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 12 in The University Of Allahabad Act, 2005

12. Officers of University.

-The following shall be the officers of the University,- (1) the Chancellor;
(2)the Vice-Chancellor;
(3)the Pro-Vice-Chancellor;
(4)the Deans of Faculties;
(5)the Registrar;
(6)the Finance Officer; and
(7)such other officers as may be declared by the Statutes to be officers of the University.