Section 1(1) in Karnataka(Belgaum and Gulbarga Areas) Religious and Charitable Inams Abolition Act, 1973
(1)This Act may be called the [Karnataka] [Substituted by Act 53 of 1976 w.e.f. 18.8.1976.] [(Belgaum and Gulbarga Areas)] [Substituted by Act 53 of 1976 w.e.f. 18.8.1976.] Religious and Charitable Inams Abolition Act, 1973.
