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[Cites 0, Cited by 0] [Section 720] [Entire Act]

Bengal Presidency - Subsection

Section 720(vii) in Police Regulations, Bengal , 1943

(vii)knives, arms, ropes, string, bamboos, ladders, sticks, any article likely to facilitate escape or implements of any kind, except those issued for use in the performance of work, and these excepted only during work hours and at such places as they are required for jail work; or