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[Cites 0, Cited by 0] [Section 77(4)] [Section 77] [Entire Act]

Union of India - Subsection

Section 77(4)(iii) in The Tripura University Act, 2006

(iii)on all the officers other than the Commissioner, provided the dealer does not file an appeal before the Appellate Tribunal within sixty days of the ruling in the manner prescribed.