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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Maharashtra - Subsection

Section 44(1)(ii) in The Maharashtra Agricultural Debtors Relief Act, 1947

(ii)on an award other than an award specified in clause (i) - Rs. 1 for every hundred rupees, or part thereof, of the amount of the award, subject to a maximum of Rs. 50;