Supreme Court - Daily Orders
Ashok Kumar Agarwala vs Registrar General Of Orissa High Court, ... on 11 March, 2022
Bench: A.M. Khanwilkar, C.T. Ravikumar
ITEM NO.15 Court 3 (Video Conferencing) SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3763/2022
(Arising out of impugned final judgment and order dated 19-01-2022
in WP(C) No. 19322/2014 passed by the High Court Of Orissa At
Cuttack)
ASHOK KUMAR AGARWALA Petitioner(s)
VERSUS
REGISTRAR GENERAL OF ORISSA HIGH COURT, CUTTACK & ORS.Respondent(s)
(FOR ADMISSION and I.R. and IA No.30039/2022-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.30038/2022-PERMISSION TO
FILE LENGTHY LIST OF DATES )
Date : 11-03-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
For Petitioner(s) Mr. Balaji Srinivasan, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We decline to interfere in this special leave petition. The Special Leave Petition is accordingly dismissed.
In view of the above, pending application(s) shall stand disposed of.
Signature Not Verified (NEETU KHAJURIA) (VIDYA NEGI) Digitally signed by COURT MASTER COURT MASTER DEEPAK SINGH Date: 2022.03.12 11:36:38 IST Reason: