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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Puducherry - Subsection

Section 42(b) in Pondicherry Excise Act, 1970

(b)any intoxicant lawfully imported, transported, or manufactured and held in possession or sold along with, or in addition to any intoxicant liable to confiscation under clause (a); and