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[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 79(2)(vii) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(vii)Termination of employment of an employee on medical grounds, if he is declared unfit to continue in the Board's service by the Board's Medical Officer;