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State of Gujarat - Section

Section 5 in Gender Sensitization & Sexual Harassment of Women at the High Court of Gujarat (Prevention, Prohibition and Redressal) Regulations, 2013

5. Term of Gender Sensitization and Internal Complaints Committee members.

- The term of each member of the GSICC shall be for two years, subject to the member being elected/nominated for a maximum period of two terms, but a member who has been removed under regulation [4(3)] [Substituted for '4(4)' vide Notification No. C. 2001/2014, dated 25.2.2014-Gujarat Government Gazette Part IV-C, No. 10, dated 6.3.2014, p. 83.] shall not be eligible for re-nomination or re-election.