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Md. Enamul Haque vs Directorate Of Enforcement on 16 May, 2023

Bench: V. Ramasubramanian, Pankaj Mithal

     ITEM NO.10                              COURT NO.13                     SECTION II-C

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                       No(s).    5957/2023

     (Arising out of impugned judgment and order dated 10-04-2023 in BA
     No. 1869/2022 passed by the High Court Of Delhi At New Delhi)

     MD. ENAMUL HAQUE                                                        PETITIONER(S)

                                                    VERSUS

     DIRECTORATE OF ENFORCEMENT                                              RESPONDENT(S)

     (IA No.95168/2023-EXEMPTION                  FROM     FILING   C/C     OF     THE   IMPUGNED
     JUDGMENT )

     Date : 16-05-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
                             HON'BLE MR. JUSTICE PANKAJ MITHAL


     For Petitioner(s)
                                       Mr. V. Giri, Sr. Adv.
                                       Mr. Somesh Chandra Jha, Adv.
                                       Mr. Amartya Ashish Sharan, Adv.
                                       Mr. Rahul Narang, Adv.
                                       Ms. Ankita Gupta, Adv.
                                       Ms. Rao Vishwaja, Adv.
                                       Mr. Mayank Gautam, Adv.
                                       M/S. Sharan & Associates, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

We do not see any valid reason to interfere with the impugned order and hence, the special leave petition is dismissed.

Pending application(s),if any, shall stand disposed of.

      (POOJA SHARMA)                                                  (RENU BALA GAMBHIR)
     COURT MASTER (SH)                                                 COURT MASTER (NSH)