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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(3)(c) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(c)the supply of water for washing shall be from a hygienic source and if practicable shall be through taps;