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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1) in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955

(1)A candidate for direct recruitment to the Service excluding the posts of Asstt. Publicity Officer & Publicity Officer must hold a degree in Arts, Science, Agriculture or Commerce of the Rajasthan University or of a University recognised by the Government in consultation with the Commission for the purpose or possess Hindi or Sanskrit qualifications recognised by the Government, in consultation with the Commission as equivalent to the aforesaid degree.Note.- Government have decided to recognise the Diploma in Rural Service awarded by the National Council of Rural Higher Education, as equivalent to the first degree of a recognised University for purposes of appointment to Services and posts under the Government for a period of five years only, in the first instance with effect from 2nd June, 1959.