Supreme Court - Daily Orders
Ibm India Pvt Ltd vs I.T. Officer on 11 July, 2014
r ITEM NO.45 COURT NO.4 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
10393-10404/2014
(Arising out of impugned final judgment and order dated 18/12/2013
in ITA No. 520/2013, 18/12/2013 in ITA No. 521/2013, 18/12/2013 in
ITA No. 522/2013, 18/12/2013 in ITA No. 523/2013, 18/12/2013 in
ITA No. 524/2013, 18/12/2013 in ITA No. 525/2013, 18/12/2013 in
ITA No. 526/2013, 18/12/2013 in ITA No. 527/2013,18/12/2013 in ITA
No. 528/2013,18/12/2013 in ITA No. 529/2013,18/12/2013 in ITA No.
530/2013,18/12/2013 in ITA No. 531/2013 passed by the High Court
Of Karnataka At Bangalore)
IBM INDIA PVT LTD Petitioner(s)
VERSUS
I.T. OFFICER Respondent(s)
(with prayer for interim relief and office report)
Date : 11/07/2014 These petitions were called on for hearin
g
today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
For Petitioner(s) Mr. Parag Tripathi, Sr. Adv.
Mr. Mukesh Butani, Adv.
Mr. H. Raghavendra Rao, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
List on 21.07.2014.
Service be completed in the meantime.
Signature Not Verified Digitally signed by(Jayant Kumar Arora) (Sneh Bala Mehra) Jayant Kumar Arora Date: 2014.07.17 16:34:32 IST Sr. P.A. Assistant Registrar Reason: