Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(3) in The Rajasthan Police Act, 2007 (3)For recruitment of constables and for promotion in the subordinate ranks, the Board may appoint one or more Committees headed by an officer not below the rank of Inspector General of Police.
