Gujarat High Court
Hindustan Dorr Oliver Limited vs Gujarat State Fertilizer And Chemicals ... on 13 January, 2017
Author: Akil Kureshi
Bench: Akil Kureshi
O/IAAP/103/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
PETN. UNDER ARBITRATION ACT NO. 103 of 2016
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HINDUSTAN DORR OLIVER LIMITED....Petitioner(s)
Versus
GUJARAT STATE FERTILIZER AND CHEMICALS LIMITED....Respondent(s)
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Appearance:
SINGHI & CO, ADVOCATE for the Petitioner(s) No. 1
NANAVATI ASSOCIATES, ADVOCATE for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
Date : 13/01/2017
ORAL ORDER
In terms of order dated 23.12.2016, the parties have presented the declaration of Ms. R.M. Doshit, former Chief Justice of Patna High Court. I accordingly request her to act as a sole arbitrator to resolve the disputes between the parties. Arbitration Petition is disposed of.
(AKIL KURESHI, J.) raghu Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Jan 14 00:09:07 IST 2017