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State of Rajasthan - Section

Section 44 in Rajasthan State Human Rights Commission (Procedure) Regulations, 2001

44. Investigation Division.

- The Commission shall have its own team of investigation headed by a person not below the rank of inspector General of Police. The team shall consist of police officers and subordinate staff as sanctioned by the State Government from time to time on the recommendation of the Commission. The Commission may also, in its discretion, appoint adequate number of outsiders to be associated with the investigation Team either as Investigators or Observers and fix their duties and remuneration.