Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2)(ii) in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973

(ii)every branch dispensary or hospital shall have a qualified doctor and a qualified compounder (Pharmacist);