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[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(6)(c) in Haryana Co-operative Societies Act, 1984

(c)will promote the economic interests of the members of the co- operative society, he may register the amendment within a period of three months from the date of receipt thereof by him.