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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(1)(i) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

(i)which has effect of an adverse criticism of any current or recent policy or action of the Central Government or a State Government, or a panchayat; or