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State of Arunachal Pradesh - Section

Section 54 in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

54. Status of Assets/Liabilities on Dissolution/De-recognition.

- All assets and properties including permanent endowment fund, general fund or any other fund and also the liabilities of the university will belong to the Trust in case of dissolution of the university under any clause mentioned herein above in the act.